Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 11 in The M.P. Fisheries Act, 1948 11. Repeal. - The Indian Fisheries Act, 1897 (IV of 1897) in its application to the Central Provinces and Berar, is hereby repealed.The ScheduleOffences compoundable under Section 8Description
