Delhi High Court
Dharmender Kumar Jain & Ors vs New India Insurance Co Ltd on 18 February, 2013
Author: G. P. Mittal
Bench: G.P.Mittal
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 13th February, 2013
Pronounced on: 18th February, 2013
+ MAC.APP. 1040/2012
DHARMENDER KUMAR JAIN & ORS. ..... Appellants
Through: Mr. S.N.Parashar, Advocate
versus
NEW INDIA INSURANCE CO LTD ..... Respondent
Through: Mr.Kanwal Chaudhary, Advocate.
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J.
1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP. 483/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. DHARMENDER KUMAR JAIN & ORS.'
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE FEBRUARY 18, 2013 vk