Section 1(4) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(4)This section and sections 2, 3, 4,5, 6, 7, 8, 9,10,11,12,13,14,15,16, 31,34,46,47,48,49,57,60,61,65,66,67 and 68 shall come into force at once and the rest of this Act shall come into force on such date as the Government may, by notification, appoint.]Notes. - Sections 1 to 16, 31,3446, 4748, 4957,60, 61, 65,66, 67 and 68 came into force on the 24th day of September 1987 and sections 35 and 36 shall be deemed to have come into force on the 1st day of March 1988. Other provisions of the Act came into force on the 23rd day of August 1988.
