Calcutta High Court
Prem Chand Shaw (Jaiswal) vs Asst. Commissioner Circle-38 on 10 March, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA 297/2006
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(Income Tax)
ORIGINAL SIDE
PREM CHAND SHAW (JAISWAL)
Versus
ASST. COMMISSIONER CIRCLE-38, KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 10th March, 2015.
Mr. B. Mal, Adv. for appellant.
Mr. R. Sinha, Adv. for respondent.
The Court : By consent of the learned Advocates appearing for the parties, let the matter be listed after four weeks under the heading "For Orders". No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) tk