Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Himachal Pradesh - Subsection Section 60(1) in The Himachal Pradesh Municipal Corporation Act, 1994 (1)The management, control and administration of every public institution maintained out of the municipal fund shall vest in the municipality.
