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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5)(e) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(e)The poll shall commence on the day fixed, at 8.00 a.m. and shall be closed by 2.00 p.m. soon after the polling is over, counting shall commence and the results shall be declared on the same day.