Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(d) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017 (d)to formulate new courses and curriculum in Fisheries and Ocean Sciences in accordance with the technical advances in the respective fields;
