Himachal Pradesh High Court
Shareshtha Devi vs . State Of H.P. & Others on 2 August, 2022
Bench: Sabina, Satyen Vaidya
Shareshtha Devi Vs. State of H.P. & Others .
CWP No.2241 of 2019 02.08.2022 Present: None for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for respondents No.1 to 3. Mr. Arsh Rattan, Advocate for respondent No.4.
Even on the second call, none has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
(Sabina) Judge (Satyen Vaidya) August 02, 2022 (ps) Judge ::: Downloaded on - 02/08/2022 20:06:37 :::CIS