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State of Jammu-Kashmir - Section

Section 27 in Small Causes Court Act, 1968 (1911 A. D.)

27. Seal.

- A Court of Small Causes shall use a seal of such form and dimensions as are prescribed by the [High Court] [Substituted for 'Darbar' by Notification 3-L/85 published in Government Gazette dated 8th Bhadon, 1985.].