Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3)(p) in The Regional Centre for Biotechnology Act, 2016

(p)the fees and allowances payable to members of the Programme Advisory Committee and their term of office under sub-section (5) of section 17;