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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(1)(g) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(g)any other document or particular as may be required by the stock exchange.