Allahabad High Court
Rajeev Gupta And 3 Others vs Prashant Garg And 6 Others on 12 August, 2021
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- SECOND APPEAL No. - 426 of 2017 Appellant :- Rajeev Gupta And 3 Others Respondent :- Prashant Garg And 6 Others Counsel for Appellant :- Nipun Singh Counsel for Respondent :- Krishna Mohan Tripathi,Sunil Kumar Hon'ble Siddharth,J.
Heard Sri Nipun Singh, learned counsel for the appellants and Sri K.M. Tripathi,learned counselappearing onbehalf of contesting respondent no. 1.
Judgment reserved.
Interim order, granted earlier will continue till the order is pronounced.
Written submissions filed by counsel for the parties have been taken on record.
Order Date :- 12.8.2021 Rohit