Punjab-Haryana High Court
Santokh Singh vs The Collector Ropar & Others on 28 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A No. 1798 of 2009(O&M)
Santokh Singh .... Appellant
VERSUS
The Collector Ropar & others .... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Deepak Sharma, Advocate for the appellant.
Mr. Yatinder Sharma, DAG, Punjab Mr. HPS Ghuman, Advocate and Mr. Pankaj Jain, Advocate for GMADA RAJESH BINDAL J.
For the detailed reasons recorded in RFA No. 2348 of 1998- Kapoor Singh vs.The State of Punjab and another, vide separate order passed today, the present appeal is disposed of in same terms.
(RAJESH BINDAL) JUDGE 28.01.2010 G.A