Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 134 in Rajasthan Land Revenue Act 1956 134. Fine for neglect to report. - Any person neglecting to make the report required by section 133 shall be liable to a fine not exceeding rupees ten.
