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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(5)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)In any emergency which, in the opinion of the Vice-chancellor, requires that, immediate action should be taken, he shall take such action as he deems necessary and shall at the earliest opportunity thereafter report his action to such officer, authority or body as would have in the ordinary course dealt with the matter;