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[Cites 0, Cited by 29] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Designs Act, 2000

(b)has been disclosed to the public anywhere in India or in any other country by publication in tangible form or by use or in any other way prior to the filing date, or where applicable, the priority date of the application for registration; or