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Calcutta High Court (Appellete Side)

Goutam Roy (Uma Roy Since Deceased) vs Unknown on 5 June, 2023

 26
05.6.2023
 SB
                                     SAT 67 of 2021
                                     CAN 1 of 2021
                                     CAN 2 of 2021

                 In the matter of : Goutam Roy (Uma Roy since deceased)

                 Mr. Goutam Das      .... For the respondents

Heard Mr. Das, learned counsel is representing the respondents.

It is submitted that decree passed in Ejectment Suit No. 173 of 2005 was put into execution and possession has been delivered to the respondents / plaintiffs the decree holder in Ejectment Execution Case No. 34 of 2010.

None is appearing on behalf of the appellants. The matter is adjourned to appear on 12.6.2023 for further order.

(Siddhartha Roy Chowdhury, J.)