Section 8(5) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017
(5)The District Committee for Regulating Fee and Related Issues shall take a decision on the proposal received under sub-section (3) of section 4, within 45 days of the receipt of the proposal :Provided that time taken by the private school in furnishing additional information under sub-section (3) above shall not be included in calculating this period of 45 days.
