Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(2)The nominee of the Chairman of the Vyavsayik Parikshad Mandal Chhattisgarh shall hold office of member of the Council during the pleasure of the aforesaid Chairman.