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[Cites 0, Cited by 0] [Section 38O(1)] [Section 38O] [Entire Act]

Union of India - Subsection

Section 38O(1)(d) in The Wild Life (Protection) Act, 1972

(d)provide for management focus and measures for addressing conflicts of men and wild animals and to emphasise on co-existence in forest areas outside the National Parks, sanctuaries or tiger reserve, in the working plan code;