Supreme Court - Daily Orders
Ayapadi Chavadi Dharmam, Private ... vs Jabarulla on 8 August, 2024
ITEM NO.25 REGISTRAR COURT SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 28052/2023
AYAPADI CHAVADI DHARMAM, PRIVATE FAMILY TRUST Petitioner(s)
VERSUS
JABARULLA & ANR. Respondent(s)
Date : 08-08-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. R. Satish Kumar, Adv.
Ms. V. Susheatha, Adv.
Mr. Jatin, Adv.
Mr. Abhayendra Kumar Rai, Adv.
Ms. Neha Malik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on respondent No. 1, there is no appearance.
Ld. Counsel for petitioner has cured the defects in application for substitution in respect of deceased respondent No.2. The same be placed before the Hon’ble Judge in Chambers for further directions.
SUJATA SINGH Registrar MG Sujata Digitally signed by Sujata Singh Singh Date: 2024.08.08 16:54:37 +0530