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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Hindi Sahitya Sammelan Act, 1962

(4)[ The first members of the Sammelan shall be--
(a)all persons who, immediately before the appointed day, were members of the Society;
(b)all persons who, before that day, have been Presidents of the Society; and
(c)all persons who, before that day, were awarded the Mangla Prasad Paritoshik by the Society.]