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State of Jammu-Kashmir - Section

Section 71 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

71. Operation and Maintenance Expenses.

(1)Normative O&M expenses for the first year of the Control period (i.e. FY 2013-14 shall be Rs.40 Lakh per MW.
(2)Normative O&M expenses allowed at the commencement of the Control Period (i.e. FY 2013-14) under these Regulations shall be escalated at the rate of 5.72% per annum.