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Allahabad High Court

Suresh Ch. Rastogi vs Prem Bihari Lal on 4 February, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19

Case :- SECOND APPEAL No. - 264 of 1978

Petitioner :- Suresh Ch. Rastogi
Respondent :- Prem Bihari Lal
Petitioner Counsel :- K.G. Srivastava,Tej Pal
Respondent Counsel :- Rajeshwari Sahai,A.K. Banerjee,D.C.
Srivastava,Shashi Nandan,Udayan Nandan

Hon'ble Sanjay Misra,J.

List of old cases to be taken up at 2.00 p.m. has been revised. None appears on behalf of the appellant to press this appeal. There is neither any illness slip nor any request for adjournment has been made. Sri Uday Narayan, learned counsel for the respondent is present.

This appeal is of the year 1978.

In view of the aforesaid circumstances, this appeal is dismissed for non prosecution.

Interim order, if any, stands vacated.

No order is passed as to costs.

Order Date :- 4.2.2010 arun