Allahabad High Court
Suresh Ch. Rastogi vs Prem Bihari Lal on 4 February, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- SECOND APPEAL No. - 264 of 1978 Petitioner :- Suresh Ch. Rastogi Respondent :- Prem Bihari Lal Petitioner Counsel :- K.G. Srivastava,Tej Pal Respondent Counsel :- Rajeshwari Sahai,A.K. Banerjee,D.C. Srivastava,Shashi Nandan,Udayan Nandan Hon'ble Sanjay Misra,J.
List of old cases to be taken up at 2.00 p.m. has been revised. None appears on behalf of the appellant to press this appeal. There is neither any illness slip nor any request for adjournment has been made. Sri Uday Narayan, learned counsel for the respondent is present.
This appeal is of the year 1978.
In view of the aforesaid circumstances, this appeal is dismissed for non prosecution.
Interim order, if any, stands vacated.
No order is passed as to costs.
Order Date :- 4.2.2010 arun