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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Public Procurement Rules, 2012

(1)The Two-stage bidding procedure should be used in large and complex contracts where technically unequal proposals are likely to be encountered or where the competent authority is aware of its options in the market but, for a given set of performance requirements, there are two or more equally acceptable technical solutions available to the competent authority.