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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(10)(iii) in The Tamil Nadu Electricity Supply Code, 2004

(iii)The cost of replacement for burnt meters shall be met by the licensee unless it is proved otherwise that the burning out is due to the fault of the consumer.