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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3)(iii) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(iii)the book value of all stores including spare parts vested in the Government under section 4 and in the case of used stores and spare parts, such amount as may decided upon by mutual agreement between the Government and the Company;