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State of Rajasthan - Section

Section 82 in Rajasthan Land Revenue (Land Records) Rules, 1957

82. Record of uncultivated Area.

- These columns are meant forrecording uncultivated area. The class of land to be entered in each of these should follow the classification of uncultivated or uncropped lands as given in the Milan Khasra (Area statement) together with further details and its area may be entered as denominator. This classification will be entered in pencil in Shialu and inked in Unhalu by the patwari.