Supreme Court - Daily Orders
Sunil Shantisarup Gupta vs Department Of Legal Affairs . on 9 December, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.64 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.2/2016 in
Petition(s) for Special Leave to Appeal (C) No(s).35164/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in WP No. 1587/2015 passed by the High Court of Bombay)
SUNIL SHANTISARUP GUPTA Petitioner(s)
VERSUS
DEPARTMENT OF LEGAL AFFAIRS AND ORS. Respondent(s)
(with appln. (s) for restoration and office report)
Date : 09/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. A.K. De, Adv.
Mr. A.C. Philip, Adv.
Ms. Ananya De, Adv.
Mr. Debasis Misra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the petitioner, the matter is adjourned.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.12.10
12:56:32 IST
Reason: