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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(2)(c) in The Orissa Grama Panchayats Act, 1964

(c)to make any other kind of contributions for any other purpose within or outside the limits of the Grama calculated to be in furtherance of the cultural and economic development of the residents of the Grama.