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[Cites 0, Cited by 0] [Section 63B(3)] [Section 63B] [Entire Act]

State of Tamilnadu - Subsection

Section 63B(3)(ii) in Tamil Nadu Town and Country Planning Act, 1971

(ii)the Chennai City Municipal Corporation, the Chennai City Municipal Corporation Act, 1919 (T.N.Act 4 of 1919);