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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(xii)"Honorarium" means recurring or non-recurring payment granted to a teacher from the funds of the University as remuneration for special work of an occasional or intermittent nature.