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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

UT Ladakh - Subsection

Section 52(1)(i) in Ladakh Autonomous Hill Development Councils Act, 1997

(i)has shown incompetence to perform, or has made default in the performance of the duties imposed on it by or under this Act or any other law for the time being in force; or