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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Himachal Pradesh - Subsection

Section 135(2) in The Himachal Pradesh Panchayati Raj Act, 1994

(2)The qualifications, method of recruitment, salaries, leave, allowances and other conditions of service including disciplinary matters of such officers and servants shall be such as may be prescribed.