Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(a) in The North-Eastern Areas (Reorganisation) Act, 1971 (a)under the heading "I. THE STATES",--(i)in the paragraph relating to the territories of the State of Assam, the following shall be added at the end, namely:--
