Orissa High Court
Sri Shyam Sundar Jindal vs M/S. Quartz Infra And ..... Opposite ... on 4 September, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2698 of 2024
Sri Shyam Sundar Jindal ..... Petitioner
Represented By Adv. -
Mr. Prafulla Kumar Rath
(Senior Adv.), Mr. asit
Kumar Dash
-versus-
M/s. Quartz Infra and ..... Opposite Party
Engineering Pvt. Ltd.,
Hyderabad
Represented By Adv. -
Mr. Subir Palit (Sr.
Adv.), Mr. Ashok
Kumar Panigrahi
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
04.09.2025 Order No.
13. 1. This matter is taken up through Hybrid mode.
2. A mention was made on behalf of Mr. S.P. Mishra, learned senior counsel for the Petitioner for an adjournment.
3. Mr. S. Palit, learned senior counsel for the Opposite Party stated before this Court that he has no objection in the event this matter is taken up on Tuesday (09.09.2025).
Page 1 of 2.4. Keeping in view the aforesaid agreement between the learned senior counsels appearing for both the parties, the matter be listed on Tuesday (09.09.2025).
5. Interim order passed earlier shall continue till the next date.
( Aditya Kumar Mohapatra ) Judge S.K. Rout Signature Not Verified Page 2 of 2. Digitally Signed Signed by: SANTANU KUMAR ROUT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Sep-2025 12:30:07