Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 (2)The licensee/utility shall forthwith supply all the information, particulars and documents directed to be furnished by the Commission.
