Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199(1)] [Section 199] [Entire Act]

State of Punjab - Subsection

Section 199(1)(c) in The Punjab Municipal Act, 1999

(c)an order of the Municipal Property Tax Committee under sub- section (3) of section 197 relating to the amendment of the Municipal Assessment Book; or