(4)A register of contingent charges (Form No. 60) for the use of outlying court and (Form No. [13 of the Financial Handbook, Volume V] [Substituted for the figure '61' by Notification No. 77/VIII-b-112, dated 28, March, 1966, published in U. P. Gazette, Part II, dated 17th June, 1967, page 81.] for the use of District Courts.)
