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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(a) in Chhattisgarh Rice Custom Milling Order, 2016

(a)enter, with such assistance as may be necessary, in any rice mill or other premises where he has reason to believe that rice is produced or stocked;