Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Jammu-Kashmir - Subsection Section 65(10) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (10)The number of posts excluding Officer Incharge shall proportionally increase with the increase in the capacity of the institution.
