Himachal Pradesh High Court
Sita Ram Sharma vs . State Of H.P. on 21 August, 2023
Author: Virender Singh
Bench: Virender Singh
Sita Ram Sharma vs. State of H.P. .
Cr.MMO No. 363 of 2023 21.08.2023 Present: Mr. Hemant Kumar Thakur, Advocate vice Mr. Neeraj Sharma, Advocate for the petitioner.
Mr. Tejasvi Sharma, Addl. A.G with Ms. Leena Guleria, Dy. A.G and Ms. Sunaina, Dy. A.G for respondent No.1.
of Status report filed. For consideration, list on 28th August, 2023.
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August 21, 2023 ( Virender Singh )
(naveen) Judge
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