Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Central Sales Tax Act, 1956 (2)It extends to the whole of India [* * *] [The words " except the State of Jammu and Kashmir" omitted by Act 5 of 1958, Section 2. ]
