Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (1)A voluntary winding up shall be deemed to commence on the date of passing of the resolution for voluntary winding up under rule 5.
