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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(1)(b) in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951

(b)in clause (6), for the words beginning with the words "nothing in the said sub-clause" and ending with the words "occupation, trade or business", the following shall be substituted, namely:-