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[Cites 0, Cited by 0] [Section 3IK] [Entire Act]

State of Gujarat - Subsection

Section 3IK(5) in The Gujarat Agricultural Produce Markets Act, 1963

(5)The provisions of sub-sections (4) to (8) of section 100 of the Code of Criminal Procedure, 1973 (2 of 1973), shall, so far as may be, apply to a search or seizure made under this section.