Madhya Pradesh High Court
Monu Sharma vs The State Of Madhya Pradesh on 29 September, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42355 of 2023 (MONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 29-09-2023 Parties through their respective counsel.
As prayed, list this case in the next week.
(ROOPESH CHANDRA VARSHNEY) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 30-09-2023 11:04:16 AM