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Madhya Pradesh High Court

Monu Sharma vs The State Of Madhya Pradesh on 29 September, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42355 of 2023 (MONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 29-09-2023 Parties through their respective counsel.

As prayed, list this case in the next week.

(ROOPESH CHANDRA VARSHNEY) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 30-09-2023 11:04:16 AM