Karnataka High Court
Sri S R Venkatareddy vs Sri K S Shariff on 30 July, 2009
Equivalent citations: AIR 2010 (NOC) 587 (KAR.), 2010 (2) AIR KANT HCR 245, 2010 A I H C 1941, (2011) 1 ICC 724, (2010) 1 KCCR 723, (2010) 2 CIVLJ 225
Author: B.Sreenivase Gowda
Bench: B.Sreenivase Gowda
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