Himachal Pradesh High Court
Narinder Kumar vs . State Of H.P & Ors. on 29 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
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Narinder Kumar vs. State of H.P & Ors.
CWP No.1800/2022A 29.3.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Mandeep Chandel, Advocate, for respondent No.1.
CWP No.1800/2022 & CMP No.3240/2022 Issue notice. Mr. Mandeep Chandel, Advocate, appears and waives service of notice on behalf of respondent No.1. Issue separate notice to respondent No.2 returnable for 5th April, 2022, on taking steps within two days. Reply, if any, be filed by the appearing respondent.
In the meanwhile, the impugned order of transfer dated 16.3.2022 (Annexure P-1) qua the petitioner is ordered to be stayed.
Copy dasti.
( Tarlok Singh Chauhan) Judge ( Sandeep Sharma ) Judge 29th March, 2022 (CS) ::: Downloaded on - 29/03/2022 20:15:52 :::CIS