Section 145 in The Delhi School Education Rules, 1973
145. Admission to recognised unaided schools.
(1)The head of every recognised unaided school shall regulate admissions to a recognised unaided school or to any class thereof either on the basis of admission test or on the basis of result in particular class or school.(2)Subject to the provisions of sub-rule (1), the provisions of this chapter shall, so for as may be, apply to admission to a recognised unaided school as they apply to admissions to an aided school.
